Anosh Ekka vs Shri Alamgir Alam
2023 Latest Caselaw 2996 Jhar

                                                1

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            W.P.(C) No. 4123 of 2009

         Anosh Ekka                                 ......................        Petitioner
                                    Versus

        Shri Alamgir Alam, Speaker, Jharkhand Legislative Assembly and Anr.
                                                          ......       Respondents
                                   ---------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

---------

For the Petitioner :

For the Respondent No.2 : Mr. Anil Kumar, Advocate .................

17/Dated: 18/08/2023 Mr. Anil Kumar, learned counsel for the respondent no.2 relied on certain

judgments which has been taken on record for further consideration.

2. Let it appear on 25.08.2023.

(Sanjay Kumar Dwivedi, J.)

Satyarthi/