Citation : 2023 Latest Caselaw 2966 Jhar
Judgement Date : 17 August, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (SJ) No. 2041 of 2004
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CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
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For the Appellant : Mr. Arbind Kr. Sinha, Advocate For the Resp.-State : Mr. Sanat Kr. Jha, APP
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08/ 17.08.2023 Argument concluded.
2. Put up this case 'For judgment' on 30.08.2023.
(Deepak Roshan, J.)
Pramanik/
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