Citation : 2023 Latest Caselaw 2753 Jhar
Judgement Date : 9 August, 2023
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 352 of 2022
The Union of India and others ... ... ... ... Appellants
Versus
Nazir Ahmad Malik and another ... ... ... Respondents
AND
L.P.A. No. 210 of 2023
Rajesh Kumar ... ... ... ... Appellant
Versus
The State of Jharkhand and Others ... ... ... Respondents
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CORAM: SRI SANJAYA KUMAR MISHRA, C.J.
SRI ANANDA SEN, J.
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L.P.A. No. 352 of 2022 For the Appellants: Mr. Pratyush Kumar, C.G.C. For Resp. No.1: Mr. Sudhir Kumar Sharma, Advocate Mr. Prabhash Chandra Sinha, Advocate L.P.A. No. 210 of 2023 For the Appellant: Ms. Niteshwari Kumari, Advocate For the Respondents: Mr. Rahul Saboo, G.P.-II
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07/Dated: 09.08.2023
These appeals were heard and disposed of orally on
11.07.2023. However, the judgment could not be typed out, corrected
and uploaded in the website because of unavoidable reasons. Hence,
we have listed the matters in "to be mentioned category" today.
Further hearing is taken up. The judgments are re-pronounced. L.P.A.
No. 352 of 2022 is allowed and L.P.A. No. 210 of 2023 is dismissed.
This procedure has been adopted only to obviate any possibility of
limitation for the aggrieved parties.
(Sanjaya Kumar Mishra, C.J.)
(AnandaSen, J.) Manoj/MM
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