Union Of India Represented ... vs M/S Ekta Telecommunications ...
2023 Latest Caselaw 2713 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    (Letters Patent Appellate Jurisdiction)

                                    LPA No. 644 of 2022

Union of India represented through Kaustubh Mani
                                                               ......Appellant
                                     Versus
M/s Ekta Telecommunications Systems                          ... Respondent
                           ---------------

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the UOI : Mr. Anil Kumar, ASGI : Mr. Pratyush Kumar, CGC For the Respondent : Mr. Vikas Pandey, Advocate

---------------

th Order No. 12/ Dated: 08 August 2023

Mr. Pratyush Kumar, learned CGC who is assisting Mr. Anil Kumar, learned Addl. Solicitor General of India is seeking accommodation by one day for producing a compilation of judgments.

2. Post this matter on 10th August 2023.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.) Saurav/Pankaj-