Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

For The vs Unknown
2023 Latest Caselaw 2602 Jhar

Citation : 2023 Latest Caselaw 2602 Jhar
Judgement Date : 3 August, 2023

Jharkhand High Court

For The vs Unknown on 3 August, 2023

  IN THE HIGH COURT OF JHARKHAND AT RANCHI
           Cr. Appeal (SJ) No. 1752 of 2004
                          ---------

CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN

---------

For the Appellant : Mr. R.C.P.Sah, Adv. For the State : Mr. Jitendra Pandey, A.P.P.

---------

7/Dated: 3rd August, 2023 List this case on 28.08.2023 under the heading "For Judgment".

(Deepak Roshan, J.) Amardeep/

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ