M/S G.P.T Infraprojects Limited ... vs State Of Jharkhand And Ors
2023 Latest Caselaw 2521 Jhar

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                 (Letters Patent Appellate Jurisdiction)
                             L.P.A No. 186 of 2016

M/s G.P.T Infraprojects Limited and Anr.                   ...... Appellants
                            Versus
State of Jharkhand and Ors.                            .... ... Respondents

CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
       HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

For the Appellants               : Mr. Reetobroto Kumar Mitra, Advocate
                                    Mr. Debangshu Dinda, Advocate
                                    Mr. Shadab Eqbal, Advocate
                                    Mr. Abhishek Kumar Sinha, Advocate
For the State of Jharkhand       : Mr. Chandan Tiwari, AC to GA-I
For the Resp. Nos.3              : Mr. Arnab Chakraborty, Advocate
                                    Ms. Khushboo Kataruka, Advocate
                                    Mr. Shubham Kataruka, Advocate
                                  ---------

Order No. 44 /Dated: 1st August 2023

Call for the lower Court records through "Special Messenger" within two weeks, the cost for which shall be deposited by the learned counsel for the appellants within two days.

Post this matter on 25th August 2023 under the heading "Final Disposal".

In the meantime, the learned counsels appearing for the parties shall prepare short synopsis, list of dates, written notes of arguments and convenience compilation of judgments.

(Shree Chandrashekhar, J.)

(Anubha Rawat Choudhary, J.)

sudhir