M/S Sharp Infotech vs Urban Development And Housing ...
2023 Latest Caselaw 1772 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P. (C) No. 5343 of 2022

                  M/s Sharp Infotech                     ...     ...     Petitioner
                                       Versus
                 Urban Development and Housing Department, Government of
                 Jharkhand and another        ...      ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. Prem Mardi, Advocate For the Respondents : Mr. Mohan Kumar Dubey, Advocate : Ms. Pinky Tewari, Advocate

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06/26.04.2023 Counsel for the parties are present.

2. This matter has been mentioned to be taken up out of turn.

3. Counsel for the parties submit that pleadings in this case are complete. Counsel for the parties are directed to prepare short synopsis of case, list of dates and the file the judgments which they seek to rely upon by 28.04.2023.

4. Post this case on 01.05.2023 for 'Final Disposal'.

(Anubha Rawat Choudhary, J.) Binit