M/S. Rungta Mines Limited vs The State Of Jharkhand & Others
2023 Latest Caselaw 1739 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  W.P.(T) No. 3311 of 2022
                              With
                  W.P.(T) No. 3528 of 2022
     M/s. Rungta Mines Limited              ...  Petitioner
                               Versus
     The State of Jharkhand & others        ...    Respondents
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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE DEEPAK ROSHAN

For the Petitioner : Mr. Sumeet Gadoida, Advocate & Mr. Ranjeet Kukshwaha, Advocate For the State : Mr. A. K. Yadav, Sr. S.C. I

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Order No. 17 Dated 25th April, 2023

Mr. A. K. Yadav, learned Sr. S.C. I submits that he has been recently handed over the file on behalf of the State and due to unavailability of the documents he has to reconstruct the file.

Mr. Ranjeet Kukshwaha, learned counsel for the petitioner has fairly submitted that he shall submit a copy of the brief as well as the judgments and written notes of argument submitted by him to this Court to Mr. A. K. Yadav, learned Sr. S.C. I by 27.04.2023.

Let this case be listed on 04.05.2023.

(RONGON MUKHOPADHYAY, J.)

(DEEPAK ROSHAN, J.) MK