M/S. A.B. Singh A Partnership Firm vs Central Coalfields Limited
2023 Latest Caselaw 1668 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                    W.P. (C) No. 4735 of 2011

                    M/s. A.B. Singh a partnership firm, having its office at Phusro
                                                                 ...      ...      Petitioner
                                             Versus
                    Central Coalfields Limited            ...         ...        Respondent
                                             With
                                  Arbitration Appeal No. 3 of 2018

                 M/s. A.B. Singh, a partnership firm         ...     ...     Appellant
                                           Versus
                 Central Coalfields Limited           ...        ...       Respondent
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner/Appellant : Mr. Deepak Kumar Sinha, Advocate : Ms. Rakhi Sharma, Advocate : Ms. Diksha Dwivedi, Advocate For the Respondents : Mr. Badal Vishal, Advocate : Ms. Swati Shalini, Advocate

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15/19.04.2023 Learned counsel for the parties are present.

2. Arguments concluded.

3. Post these cases for judgment on 11.05.2023.

(Anubha Rawat Choudhary, J.) Binit