South West Pinnacle Exploration ... vs The State Of Jharkhand And Others
2023 Latest Caselaw 1666 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   W.P. (C) No. 81 of 2016

                 South West Pinnacle Exploration Pvt. Limited
                                                             ...     ...     Petitioner
                                          Versus
                 The State of Jharkhand and others     ...       ...       Respondents
                                          ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioner : Mr. Anil Kumar Sinha, Senior Advocate For the Respondents : Mr. Mrinal Kanti Roy, Advocate : Mr. Sudarshan Srivastava, Advocate : Mr. Rohit, Advocate

---

12/19.04.2023 Learned counsel for the parties are present.

2. Arguments concluded.

3. Post this case on 20.04.2023 at 12.30 P.M. for dictation of judgment.

(Anubha Rawat Choudhary, J.) Binit