The State Of Jharkhand Through vs Hari Sharma & Others
2023 Latest Caselaw 1653 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  L.P.A. No.342 of 2017
               The State of Jharkhand through
               Principal Secretary, School Education
               And Literacy Department & Others        ...     Appellants
                                         -versus-
               Hari Sharma & Others                    ...     Respondents
                                           WITH
                                  L.P.A. No.340 of 2017
               The State of Jharkhand through
               Chief Secretary & Another               ...     Appellants
                                         -versus-
               Prabhu Nath Prasad & Others             ...     Respondents
                                           WITH
                                  L.P.A. No.360 of 2017
               Jharkhand Staff Selection Commission
               & Another                               ...     Appellants
                                         -versus-
               State of Jharkhand & Others             ...     Respondents
                                           WITH
                                  L.P.A. No.374 of 2017
                                            ----
               Jharkhand Staff Selection Commission
               & Another                               ...     Appellants
                                         -versus-
               The State of Jharkhand through Chief
               Secretary & Others                      ...     Respondents
                                            ----
                  CORAM : SRI SANJAYA KUMAR MISHRA, C.J.
                               SRI ANANDA SEN, J.

----

For the Appellants : Mr. Jai Prakash, AAG IA Mr. Amitesh Kumar Geasen, AC to AAG IA Mr. Sanjay Piprawall, Advocate For the Respondent : Mr. Rajesh Kumar, Advocate

----

09/ 19.04.2023 Learned counsel for the respondents will take appropriate instructions with respect to the judgment rendered by the Supreme Court in the case of Satyajit Kumar & Others versus State of Jharkhand & Others reported in 2022 SCC OnLine SC 954, being the lead case, which was later on modified on 15.12.2022. Copies of both the orders are handed over to learned counsel for the respondents.

Matter be listed on 21st June, 2023.

(Sanjaya Kumar Mishra, C.J.)

(Ananda Sen, J.) Kumar/Cp-01