Kanta Pado Gorain @ Kamta Pado ... vs The State Of Jharkhand
2023 Latest Caselaw 1626 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  Cr. Revision. No. 1149 of 2015

                   Kanta Pado Gorain @ Kamta Pado Gorai & Ors.
                                                    ...     ...             Petitioners
                                                  - Versus -
                   The State of Jharkhand                ...   ...      Opposite Party
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CORAM: - HON'BLE MR. JUSTICE AMBUJ NATH

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For the Petitioners : M/s. S. P. Sinha, Advocate For the State : M/s. Tapas Roy, A.P.P

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08/17.04.2023 The petitioners have filed this application against the judgment dated 30.07.2015 passed in Criminal Appeal No. 48/2012 by me in the capacity of Session Judge, Dhanbad.

Let this case go out of my list, so has to be listed before appropriate bench after seeking permission from Hon'ble The Chief Justice.

(Ambuj Nath, J.) Saurabh