The State Of Jharkhand vs Sanjay Yadav & Anr
2023 Latest Caselaw 1624 Jhar

   IN THE HIGH COURT OF JHARKHAND AT RANCHI

                    Death Reference (DB)No. 01 of 2020
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The State of Jharkhand ... ... Appellant Versus Sanjay Yadav & Anr. ... ... Respondents with Criminal Appeal (DB) No. 337 of 2020

Sanjay Yadav & Anr. ... ... Appellants Versus The State of Jharkhand ... ... Respondent

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the State : Mr. Pankaj Kumar, PP For the Convicts : Mr. B.M.Tripathi, Sr. Advocate;

Mr. Naveen Kumar Jaiswal, Advocate

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th Order No. 05/ Dated: 17 April 2023 Mr. B.M.Tripathi, the learned senior counsel for the appellants in Cr. Appeal (DB) No. 337 of 2020 has taken us through the judgment under challenge and drawn our attention to the charge framed against these appellants.

Mr. Naveen Kumar Jaiswal, the learned counsel for the appellants has prepared a new set of short synopsis and a chart on prosecution evidence, a copy thereof has been tendered to Mr. Pankaj Kumar, the learned Public Prosecutor in the Court, who seeks adjournment for examining the same.

Post these matters on 24th April 2023.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.) Sharda/KNR