The State Of Jharkhand And Others vs Bishnudeo Mahto
2022 Latest Caselaw 3741 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                       L.P.A No. 785 of 2019

              The State of Jharkhand and others      ---          ---    Appellants
                                              Versus
              Bishnudeo Mahto                        ---          ---    Respondent
                                                    ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan

---

For the Appellants: Mr. Mithilesh Singh, G.A-IV

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09 / 15.09.2022 Learned counsel for the appellant-State has referred to the order dated 24.03.2022 passed in L.P.A No. 100/2021 and submitted that the present appeal is arising from the same impugned judgment. He would seek instruction as to whether petitioner / Respondent is still serving in the department. Service could be effected by the Departmental Head.

Matter is passed over for the day.

(Aparesh Kumar Singh, J)

(Deepak Roshan, J) Ranjeet/