Mr.V.P.Singh vs Mr. Arshand Hussain
2022 Latest Caselaw 3740 Jhar

                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                               W.P.(L) No.4928 of 2018
                                          with
                               W.P.(L) No.4547 of 2018
                                     ....

....

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

For the Petitioner : Mr.V.P.Singh, Sr. Adv. [In W.P.(L) No.4928 of 2018] Mr. Amit Kr. Das, Adv.

Ms. Rashmi Kumar, Adv.

Mr. Sahay Gaurav Piyush, Adv.

For the Respondent : Mr. Arshand Hussain, Adv. [In W.P.(L) No.4928 of 2018] For the Respondent No.3 : Ms. Ruby Yadav, AC to SC-VI [In W.P.(L) No.4547/ 2018] ....

07/15.09.2022 Learned senior counsel for the petitioner has relied upon a judgment passed in W.P.(L) No.5637 of 2006.

Learned counsel for the respondent-workman seeks adjournment to get himself ready on the point of cited judgment.

As prayed for, put up both the cases after two weeks.

(Rajesh Kumar, J.) Shahid/