Citation : 2022 Latest Caselaw 3735 Jhar
Judgement Date : 15 September, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 1195 of 2014
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Pramod Dubey & Anr. ... ... Petitioners Versus The State of Jharkhand ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : Mr. Awinash Kumar, Advocate For the State : Mr. Santosh Kr. Shukla, Addl.P.P.
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Order No. 04: Dated: 15 September, 2022 th
Learned counsel for the parties is present. Learned counsel for the petitioner submits that the Cr.M.P. has become infructuous in the light of the judgment dated 05.03.2021 by which the concerned case is pending in the court below has been disposed of.
Accordingly, this Cr.M.P. stands dismissed.
(Navneet Kumar, J.) MM
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