Castron Technologies Ltd vs The Damodar Valley Corporation ...
2022 Latest Caselaw 3716 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(C) No. 3704 of 2012

            Castron Technologies Ltd.               ...      ...   Petitioner
                                    Versus
            The Damodar Valley Corporation and Ors. ...        ...   Respondents
                                    ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

---------

For the Petitioner : Mr. Dhananjay Kumar Pathak, Advocate For the DVC : Mr. R.N. Sahay, Senior Advocate : Mr. Prashant Kumar Singh, Advocate : Mr. Soumitra Boroi, Advocate

---------

Oral Order 11/Dated: 14.09.2022

Both sides have informed that they have already filed their

respective written notes on argument.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket