Om Prakash Singh & Ors vs Baleshwar Singh & Ors
2022 Latest Caselaw 3709 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        S. A. No. 185 of 2019
     Om Prakash Singh & Ors.                    .... .... Appellants
                            Versus
     Baleshwar Singh & Ors.                     .... ...        Respondents
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CORAM : HON'BLE MR. JUSTICE DR. S.N. PATHAK

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For the Appellants : Mr. Jai Shankar Tripathi, Advocate

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4/ 14.09.2022 Several defects have been pointed out by the office. Defect nos. 23 and 24 are related to necessary correction in the certified copy of the judgment and decree passed by both the Courts below.

Therefore, office is directed to send back the certified copy of the judgment and decree of both the Courts below to the Courts concerned for making necessary correction.

So far as other defects are concerned, learned counsel for the appellants are directed to remove the defects within six weeks.

(Dr. S. N. Pathak, J.) R.Kr.