Citation : 2022 Latest Caselaw 3708 Jhar
Judgement Date : 14 September, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. M.P. No. 1859 of 2014
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Govind Pandey @ Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : Mr. Rakesh Kr. Singh, Advocate For the State : Mr. Santosh Kr. Shukla, Addl.P.P. For the Opp. Party No. 2 : Mr. Anurag Kumar, Advocate
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Order No. 11: Dated: 14th September, 2022 Learned counsel for the parties is present. This case is listed after a long period of time, let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of a copy of this order.
Let this order be communicated either through the FAX or Email.
Learned counsel for the O.P. No. 2 is directed to file counter affidavit positively by the next date.
(Navneet Kumar, J.) MM
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