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Md. Johere Alam @ Mithu Sheikh vs The State Of Jharkhand
2022 Latest Caselaw 3678 Jhar

Citation : 2022 Latest Caselaw 3678 Jhar
Judgement Date : 13 September, 2022

Jharkhand High Court
Md. Johere Alam @ Mithu Sheikh vs The State Of Jharkhand on 13 September, 2022
  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  Cr. M.P. No. 1140 of 2014
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Md. Johere Alam @ Mithu Sheikh ... ... Petitioner Versus The State of Jharkhand ... ... Opp. Party

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : None For the State : Mrs. Niki Sinha, Spl.P.P.

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Order No. 05: Dated: 13 September, 2022 th

No one has appeared for the petitioner. Learned Spl.P.P. is present for the State. As a last opportunity this case is adjourned for appearance of the petitioner, failing which an appropriate order shall be passed.

This case is listed after 2020, let status report be called for from the concerned court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.

The report must be received within four weeks from the date of receipt of a copy of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.)

MM/-

 
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