Mithilesh Kumar And Anr vs State Of Jharkhand And Anr
2022 Latest Caselaw 3656 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                W.P.(S) No. 3259 of 2020

                 Mithilesh Kumar and Anr.                     ...     ...     Petitioners
                                         Versus
                 State of Jharkhand and Anr.           ...        ...       Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioners : Mr. Niraj Kishore, Advocate For the Respondents : Dr. Ashok Kr. Singh, Advocate For the Resp. State : Mr. Ashish Kumar, A.C. to G.A. II

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04/12.09.2022 Learned counsels for the parties are present.

2. Learned counsel for the petitioners submits that a number of judgments have been cited in the counter-affidavit and he wants to examine the same.

3. Considering the submissions made, post this case day after tomorrow i.e., on 14.09.2022 in the supplementary cause list.

(Anubha Rawat Choudhary, J.) Saurav