Kunti Devi vs Central Coal Field Limited And ...
2022 Latest Caselaw 3607 Jhar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              L.P.A. No. 13 of 2020
           Kunti Devi ...       ...   ...     ... ...   ...   ...   Appellant
                                    Versus
           Central Coal Field Limited and others ...    ...     ...   Respondents
                                    ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

---------

For the Appellant: Mrs. M.M. Pal, Senior Advocate Ms. Mahua Palit, Advocate For the Respondents: Ms. Ranjana Mukherjee, Advocate

---------

Oral Order 12/Dated: 08.09.2022

In view of certain clarification required, the matter has been

heard again today with the consent of the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) Manoj/VK