Citation : 2022 Latest Caselaw 3575 Jhar
Judgement Date : 7 September, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 860 of 2014
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Md. Shamim Khan & Ors. ... ... Petitioners Versus The State of Jharkhand & Anr. ... ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR
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For the Petitioners : Mr. Kripa Shankar Nanda, Advocate For the State : Mr. Ravi Prakash, A.P.P.
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Order No. 04 / Dated: 07th September, 2022
Learned counsel for the petitioners and learned counsel for the State, are present.
The case is listed after a long period of time i.e. after 02.07.2021. Let the present status of the case be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299.
The report must be received within four weeks from the date of receipt of this order.
Let this order be communicated either through FAX or Email.
R.Kumar (Navneet Kumar, J.)
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