Kuresha Khatoon vs Noor Fatima
2022 Latest Caselaw 4318 Jhar

Citation : 2022 Latest Caselaw 4318 Jhar
Judgement Date : 20 October, 2022

Jharkhand High Court

Kuresha Khatoon vs Noor Fatima on 20 October, 2022

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           S. A. No. 102 of 2018
     Kuresha Khatoon                                ....     ....    Appellant
                                Versus
     Noor Fatima                                    ....     ...     Respondent
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CORAM : HON'BLE MR. JUSTICE DR. S.N. PATHAK

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For the Appellant : Mr. Arvind Kr. Choudhary, Advocate

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4/ 20.10.2022 As prayed, learned counsel for the appellant is directed to remove the defect no.1 within two weeks after reopening of the Court after Diwali Holidays.

So far as defect no. 2 is concerned, the office is directed to send back the certified copy of the judgment and decree of both the Courts below to the Courts concerned for making necessary correction.

(Dr. S. N. Pathak, J.) R.Kr.

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