Pareshwar Purty vs The State Of Jharkhand & Anr
2022 Latest Caselaw 4303 Jhar

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              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr.M.P. No. 974 of 2021

        Pareshwar Purty
                                                                ......     Petitioner
                                   Versus
        The State of Jharkhand & Anr.                      ...... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. Awanish Shankar, Advocate For the State : Mr. Prabhu Dayal Agrawal, Spl. P.P. For the O.P. No. 2 : Mr.Arun Kr. Pandey, Advocate

11/Dated: 19/10/2022 Mr. Arun Kr. Pandey, learned counsel for the O.P. No. 2 submits that

this matter may kindly be taken up after Dipawali vacation enabling him to

examine the judgments relied by the learned counsel for the petitioner.

Let it appear on 19.01.2023.

Interim order passed earlier shall remain in force till the next date.

( Sanjay Kumar Dwivedi, J.) Satyarthi/