Citation : 2022 Latest Caselaw 4274 Jhar
Judgement Date : 18 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.401 of 2021
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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioner : Mr. Rohit Roy, Advocate For the State : Mr. Mohan Kumar Dubey, A.C. to A.G.
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Order No.07 Date: 18.10.2022
Heard learned counsel for the parties for a while.
Learned counsel for the petitioner wants to rely on few judgments in support of his submission as well as to bring on record relevant circulars/notifications issued by the State Government for which he prays for an adjournment.
Put up this case under the same heading on 23rd November, 2022.
(Rajesh Shankar, J.) Sanjay/
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