Citation : 2022 Latest Caselaw 4217 Jhar
Judgement Date : 17 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
LPA No. 332 of 2015
Tata Yodogawa Limited ..... .... Appellant
Versus
Jharkhand Urja Vikas Nigam Limited & others ..... .... Respondents
------
CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
-------
For the Appellant : Mr. Kumar Anshuman, Advocate For the Intervenors : Mr. M.S. Mittal, Sr. Advocate;
Mr. Salona Mittal,Advocate For the JUVNL : Mr. Mrinal Kanti Roy, Sr. Standing Counsel For the BSEB : Mr. Manoj Tandon, Advocate
--------
th Order No.38/Dated: 17 October 2022 IA No. 9627 of 2022 This application has been filed by "Suspended Board of Directors of M/s Tata Yodogawa Limited" seeking its impleadment in the pending Letters Patent Appeal.
Mr. M.S. Mittal, the learned senior counsel for the intervenor, assisted by Mr. Salona Mittal, the learned counsel, refers to the judgments in "Udit Narain Singh Malpaharia v. Addl. Member Board of Revenue" AIR 1963 SC 786; "Competition Commission of India v. Steel Authority of India Limited" (2010) 10 SCC 744, and; "Vijay Kumar Jain v. Standard Chartered Bank" (2019) 20 SCC 455 in support of this application for intervention.
Issue notice.
Mr. Mrinal Kanti Roy, the learned senior standing counsel for the Jharkhand Urja Vikas Nigam Limited and Mr. Manoj Tandon, the learned counsel for the Bihar State Electricity Board, waive notice on behalf of the intervenor.
Let reply be filed within four weeks.
LPA No. 332 of 2015 Mr. Kumar Anshuman, the learned counsel for the appellant, seeks adjournment on the ground of personal difficulty of Mr. Sanjay Kumar Singh, the learned counsel, who would be leading him in the present Letters Patent Appeal.
Post this matter on 14th November 2022, under the heading "For Orders".
(Shree Chandrashekhar, J.) SB/Nibha (Ratnaker Bhengra, J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!