Dilip Kumar Agarwal vs The State Of Jharkhand & Anr
2022 Latest Caselaw 4163 Jhar

              IN      THE HIGH COURT OF JHARKHAND AT RANCHI
                                     Cr.M.P. No. 2780 of 2021
              Dilip Kumar Agarwal                               .....   ...    Petitioner
                                 Versus
      The State of Jharkhand & Anr.                 ..... ...       Opposite Parties
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

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For the Petitioner : Mr. Navin Kumar, Advocate. For the State : Mr. Ravi Prakash, Spl.P.P. For the O.P. No. 2 : Mr. Rakesh Kumar, Advocate.

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10/ 12.10.2022 Mr. Navin Kumar, learned counsel appearing for the petitioner has relied in the case of Lalan Kumar Singh & Ors. Versus State of Maharashtra, reported in 2022 Live Law (SC) 833.

Mr. Rakesh Kumar, learned counsel appearing for the O.P. No. 2 seeks adjournment in the matter to examine the judgment relied by Mr. Navin Kumar, learned counsel appearing for the petitioner.

Let this matter appear on 12.12.2022. Interim order, granted earlier, shall remain in force till the next date of listing.

(Sanjay Kumar Dwivedi, J.) Amitesh/-