Citation : 2022 Latest Caselaw 4129 Jhar
Judgement Date : 11 October, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Civil Appellate Jurisdiction)
FA No. 103 of 2017
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Banamali Das ... Appellant
Versus
Sarita Das ... Respondent
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellant : Mr. Abhilash Kumar, Advocate For the Respondent: Mr. R.C.P. Sah, Advocate
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th Order No.14/ Dated 11 October 2022
The husband has challenged the judgment dated 12th January 2016 passed in Matrimonial Suit No. 426 of 2016 by which the suit has been dismissed on contest.
The learned counsels appearing for both the parties have informed the Court that the parties are ready to settle their dispute between themselves.
Accordingly, both the parties are directed to appear before Mr. P.N. Singh, the learned Mediator, Jharkhand State Legal Services Authority, Ranchi on 5th November 2022.
Post this matter on 7th December 2022 under the heading "For Orders".
In the meantime, the interim report shall be sent by the learned Mediator to this Court.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.) S.B.
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