Chandra Shekhar Singh vs The State Of Jharkhand & Others
2022 Latest Caselaw 4805 Jhar

Citation : 2022 Latest Caselaw 4805 Jhar
Judgement Date : 30 November, 2022

Jharkhand High Court

Chandra Shekhar Singh vs The State Of Jharkhand & Others on 30 November, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 7281 of 2019

            Chandra Shekhar Singh             ...  ...   Petitioner
                                  Versus
            The State of Jharkhand & Others ...  ...   Respondents
                                  ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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11/30.11.2022

1. Learned counsel for the petitioner submits that he would file a compilation of judgments in the present case.

2. Let this matter be passed over for the day to be posted on 07.12.2022.

(Anubha Rawat Choudhary, J.) Mukul

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