Sairul Khatoon & Ors vs Bhuwan Ansari & Ors
2022 Latest Caselaw 4483 Jhar

     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        S. A. No. 80 of 2021
     Sairul Khatoon & Ors.                     .... .... Appellants
                            Versus
     Bhuwan Ansari & ors.                      .... ...        Respondents
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CORAM : HON'BLE DR. JUSTICE S.N. PATHAK

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For the Appellants : Mr. Ashraf Ansari, Advocate

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4/ 09.11.2022 In view of office note, regarding defect no. 1, the office is directed to send back the certified copy of the judgment and decree of both the Courts below to the Courts concerned for making necessary correction.

Put up this case after eight weeks. In the meantime, learned counsel for the appellants are directed to remove the remaining defects, as pointed out by the office.

(Dr. S. N. Pathak, J.) R.Kr.