Mohan Prasad Singh And Another vs Bihar/The State Of Jharkhand
2022 Latest Caselaw 4457 Jhar

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                   F.A. No.41 of 2007

                      Mohan Prasad Singh and another          ...   ...    Appellants
                                          Versus
                      Bihar/The State of Jharkhand. ...         ...       Respondents
                                          With
                                   F.A. No.40 of 2007

                      Pramina Devi                            ...   ...    Appellant
                                          Versus
                      State of Bihar/The State of Jharkhand
                                                       ...      ...       Respondents

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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Appellant(s) : Mr. Dilip Kumar Prasad, Advocate : Mr. Kishore Kumar Mishra, Advocate : Mr. Sunil Kumar Mahato, Advocate For the Respondents : Ms. Shrestha Mehta, A.C. to S.C. II

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29/07.11.2022 Arguments concluded.

2. Post this case for judgment on 10.01.2023.

(Anubha Rawat Choudhary, J.) Saurav