Smt. K. Renuka Devi vs Union Of India And Ors
2022 Latest Caselaw 1976 Jhar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P.(S) No. 6180 of 2006

                 Smt. K. Renuka Devi                           ...      ...    Petitioner
                                              Versus
                 Union of India and Ors.                 ...        ...       Respondents
                                        With
                                  M.A. No.303 of 2006
                 Smt. K. Renuka Devi and Ors.                  ...      ...    Petitioners
                                        Versus
                 Smt. K. Rama Devi                 ...              ...       Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

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For the Petitioner : Mr. K.S. Nanda, Advocate For the Union of India : Ms. Bakshi Vibha, Advocate For the Respondents : Mr. Sahay Gaurav Piyush, Advocate

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28/12.05.2022 Learned counsel for the parties are present. They jointly pray for pass over for the day.

2. Learned counsel for the parties submit that they will be filing their short synopsis of arguments, list of dates and judgments on which they seek to rely, latest by 06.06.2022.

3. Post these cases on 09.06.2022.

(Anubha Rawat Choudhary, J.) Saurav