Kuldi Prasad Mehta vs The Union Of India & Others
2022 Latest Caselaw 1973 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 6165 of 2009

                Kuldi Prasad Mehta                      ...       ...     Petitioner
                                Versus
           The Union of India & Others ... ...   Respondents
                                ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

06/12.05.2022

1. Nobody appears on behalf of the petitioner.

2. Learned counsel for the respondents Ms. Nitu Sinha submits that the pleadings are complete and the matter can be posted for final disposal.

3. In order to give one more change to the learned counsel for the petitioner, the matter is adjourned and is directed to be posted on 09.06.2022 under the heading for 'final disposal'.

4. Learned counsel for the parties are directed to file the list of dates, short synopsis of arguments and the judgments which they seek to rely upon by 06.06.2022.

(Anubha Rawat Choudhary, J.) Mukul