Chango Toppo vs The State Of Jharkhand & Another
2022 Latest Caselaw 1748 Jhar

Citation : 2022 Latest Caselaw 1748 Jhar
Judgement Date : 2 May, 2022

Jharkhand High Court

Chango Toppo vs The State Of Jharkhand & Another on 2 May, 2022

            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                          W. P. (S) No. 3809 of 2019

                Chango Toppo                            ...       ...    Petitioner
                                 Versus
           The State of Jharkhand & Another ... ... Respondents
                                 ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

09/02.05.2022

1. Nobody appears on behalf of the petitioner.

2. Learned counsel for the respondents Mr. Sanjay Piprawall appears and submits that the present case is covered by the judgment passed by this Court on 18.04.2022 in W.P. (S) No. 3081/2019.

3. However, since nobody is appearing on behalf of the petitioner, the matter is adjourned and is directed to be posted on 11.05.2022 under the same heading.

(Anubha Rawat Choudhary, J.) Mukul

Download the LatestLaws.com Mobile App