For The vs For The
2022 Latest Caselaw 1288 Jhar

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                    M.A No. 467 of 2017

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CORAM : HON'BLE MR. JUSTICE ANANDA SEN. THROUGH : VIDEO CONFERENCING

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For the Appellant(s) : Mr. Birendra Kumar, Advocate For the Respondent : Mr. Manish Kumar, Advocate

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06/30.03.2022 Mr. Manish Kumar, Advocate accepts notice on behalf of respondent no.1- National Insurance Company Ltd.

Mr. Birendra Kumar, counsel appearing on behalf of the appellant is directed to serve two copies of this memo of appeal along with the impugned judgment in the office of Mr. Manish Kumar, Advocate.

List this case after two weeks under the same heading when the I.A. No. 1008 of 2020 filed under Section 5 of the Limitation Act will be considered.

(ANANDA SEN , J) anjali/cp2