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Bishamber Lal vs The State Of Jharkhand & Others
2022 Latest Caselaw 1264 Jhar

Citation : 2022 Latest Caselaw 1264 Jhar
Judgement Date : 29 March, 2022

Jharkhand High Court
Bishamber Lal vs The State Of Jharkhand & Others on 29 March, 2022
            IN THE HIGH COURT OF JHARKHAND AT RANCHI

                           W. P. (S) No. 6519 of 2010

                Bishamber Lal                             ...    ...     Petitioner
                                 Versus
           The State of Jharkhand & Others ... ... Respondents
                                 ---

CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

11/29.03.2022

1. Learned counsel for the petitioner seeks adjournment to place certain judgments before this Court for consideration. He submits that the matter relates to regularization.

2. Learned counsel for the respondents is present.

3. Post this case on 31.03.2022.

(Anubha Rawat Choudhary, J.) Mukul

 
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