Patrus Kullu & Ors vs The State Of Jharkhand & Ors
2022 Latest Caselaw 1166 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Cr. M.P. No. 705 of 2014
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Patrus Kullu & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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   For the Petitioner           :       Ms. Chandana Kumari, Advocate
   For the State                :       .....
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Order No. 08: Dated: 24 March, 2022 th

Learned counsel for the petitioner is present. Let status report be called for from the concerned Court/ Executive Magistrate regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within sixteen weeks from the date of receipt of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM