Central Coalfields Limited vs Ram Sundar Munda And Others
2022 Latest Caselaw 1142 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
              (Letters Patent Appellate Jurisdiction)
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LPA No. 522 of 2017

Central Coalfields Limited ... ... Appellant Versus Ram Sundar Munda and others ... ... Respondents

(Through V.C.)

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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA

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For the Appellant : None For the Respondents : Mrs. M.M.Pal, Sr. Advocate

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rd Order No.06/Dated: 23 March, 2022 Mrs. M.M.Pal, the learned senior counsel appears for the respondents and seeks accommodation by one day for producing copies of the judgments on which she would be relying to support the writ Court's order.

Post these matters under the heading "Final Disposal" on 12th April 2022.

(Shree Chandrashekhar, J.)

(Ratnaker Bhengra, J.) SB/Nibha