Citation : 2022 Latest Caselaw 1070 Jhar
Judgement Date : 15 March, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Criminal Appellate Jurisdiction)
Cr. Appeal (SJ) No. 611 of 2010
Neru @ Brahmadeo Paswan and another ..... Appellants
Versus
The State of Jharkhand ..... Respondent
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CORAM: HON'BLE MR. JUSTICE RATNAKER BHENGRA
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For the Appellants : Mr. Subodh Kumar Pandey, Advocate Mr. Ashish Kumar, Advocate For the State : Mr. Prabir Chatterjee, APP
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07 /Dated: 15/03/2022 When the matter is called out, both counsels have appeared.
Mr. Ashish Kumar, the learned counsel for the appellants seeks adjournment for procuring certain judgments.
In view of his submission, put up this case on 01.04.2022
(Ratnaker Bhengra, J.) SB/Nibha
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