Sushma Devi & Others vs The Manager
2022 Latest Caselaw 1050 Jhar

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  M.A. No. 391 of 2016
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Sushma Devi & Others ... Appellants

-versus-

The Manager, Oriental Insurance Company Ltd. Gumla, Branch Lohardaga Powerganj & Others ... Respondents

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CORAM : HON'BLE MR. JUSTICE ANANDA SEN THROUGH VIDEO CONFERENCING

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For the Appellants: Md. Kaisar Alam, Advocate For the Respondents: Mr. Santosh Kumar, Advocate

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11/ 14.03.2022 Mr. Santosh Kumar, on behalf of Mr. Alok Lal, submits that a copy of the memo of appeal along with judgment and award and other applications be served upon his office.

Counsel for the appellants will serve a copy of the entire appeal along with the award and other applications in the Office of Mr. Alok Lal, learned counsel within two weeks.

Let name of Mr. Alok Lal appear in the cause list as counsel for the respondent-Insurance Company.

Respondent-Insurance Company is directed to file rejoinder to I.A. No.8076 of 2019.

(Ananda Sen, J.) Kumar