Dharamdeo Prasad vs Brahmadeo Prasad & Ors
2022 Latest Caselaw 1003 Jhar

Citation : 2022 Latest Caselaw 1003 Jhar
Judgement Date : 10 March, 2022

Jharkhand High Court

Dharamdeo Prasad vs Brahmadeo Prasad & Ors on 10 March, 2022

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   S.A. No. 226 of 2018
         Dharamdeo Prasad..........                              Appellant
                                Versus
         Brahmadeo Prasad & Ors. ............                          Respondents
                                ......

Coram: Hon'ble Mr. Justice Ananda Sen ......

4/10.03.2022 Let the certified copy of the judgment and decree in the appeal, be sent to the court below for making necessary correction in view of the office note dated 07.03.2022.

Once the corrected certified copy is received by the office, counsel for the appellant should be notified by the office.

Rest of the defects should be removed by the appellant within three weeks thereafter.

(Ananda Sen, J) Mukund/-

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