Pramila Devi vs The State Of Jharkhand & Ors
2022 Latest Caselaw 1002 Jhar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        L.P.A. No. 364 of 2018
            Pramila Devi                    ...   ...             Appellant
                                    Versus
            The State of Jharkhand & Ors.         ...     ...   Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellant : Mr. Rajeeva Sharma, Sr. Advocate Mr. Ritesh Kumar, Advocate. For the State : Mr. Piyush Chitresh, A.C. to A.G.

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Oral Order 28/Dated: 10.03.2022

Heard the parties.

Judgment is reserved.

(Dr. Ravi Ranjan, C.J.)

(Sujit Narayan Prasad, J.) APK/Saket