SA/265/2019
2022 Latest Caselaw 2393 Jhar

Citation : 2022 Latest Caselaw 2393 Jhar
Judgement Date : 30 June, 2022

Jharkhand High Court

SA/265/2019 on 30 June, 2022

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                     S.A. No. 265 of 2019
                                             ......

6/30.06.2022 So far as defect no.6, pointed out by the office, is concerned, let the certified copy of the judgment and decree alongwith the extract of the office note regarding defects, be sent to the court below for necessary correction.

Rest of the defects should be removed within two weeks, failing which, this appeal shall stand rejected without further reference to a Bench.

(Ananda Sen, J) Mukund/-

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