Pankaj Kumar Tripathi @ Pankaj ... vs The State Of Jharkhand & Anr
2022 Latest Caselaw 2292 Jhar

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
               Cr. M.P. No. 2271 of 2013
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Pankaj Kumar Tripathi @ Pankaj Tripathi ... ... Petitioner Versus The State of Jharkhand & Anr. ... ... Opp. Parties

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CORAM: HON'BLE MR. JUSTICE NAVNEET KUMAR

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For the Petitioner : Mr. Manish Kumar, Advocate For the State : Mr. Sunil Kr. Dubey, A.P.P.

   For the Opp. Party No. 2     :
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Order No. 03 : Dated: 27th June, 2022 No one appears for the O.P. No. 2. Learned counsel for the petitioner and learned A.P.P. for the State is present.

This case is listed after 2013, let status report be called for from the concerned Court regarding the status of the case in the light of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Private Ltd. & Another Versus C.B.I. reported in (2018) 16 SCC 299. The report must be received within six weeks from the date of receipt of this order.

Let this order be communicated either through the FAX or Email.

(Navneet Kumar, J.) MM