Citation : 2022 Latest Caselaw 2149 Jhar
Judgement Date : 10 June, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W. P. (S) No. 2938 of 2020
Shobha Kumari ... ... Petitioner
Versus
The State of Jharkhand & Ors. ... ... Respondents
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CORAM: HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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06/10.06.2022
1. Learned counsel for the petitioner submits that in view of the judgment passed by the Hon'ble Madras High Court reported in AIR 1965 Madras 440, the date of death in case of civil death would be the date of filing of the suit. He submits that the suit for declaration of civil death was filed in the year 2009 and as per the Jharkhand Service Code, the father of the petitioner would have retired in the year 2010.
2. Post this case on 17.06.2022 as a first case.
(Anubha Rawat Choudhary, J.) Mukul
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