Citation : 2022 Latest Caselaw 2129 Jhar
Judgement Date : 9 June, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal No. 11 of 2020
(with I.A. No. 3728 of 2020)
1. Parijat Vyapaar Private Limited, a Company duly incorporated
under the provisions of the Companies Act, 1956 and having its
Registered Office at 5th Floor, 12A, P.O. & P.S. Netaji Subhas
Road, Kolkata-700001, represented through power of attorney
holder Vednath Banerjee, aged about 53 years, S/o. Late
Bishwanath Banerjee, R/o. 17B, Madan Dutta Lane, P.O.-
Bowbazar, P.S.- Muchipara, Dist- Kolkata-700012.
2. Mahesh Kumar Kejriwal, S/o. Murari Mohan Kejriwal, aged about-
59 years, working for gain at 5th Floor, 12A, P.O. & P.S. Netaji
Subhas Road, Kolkata-700001.
... ... Plaintiffs/Decree Holders/Appellants
Versus
1. J. Khan (full name not known), working for gain at 1/1/H/7, P.O. &
P.S. Bengali Shah Warsi Lane, Kolkata-700023.
2. Surinder Kumar Singh, working for gain at Near Maharaja Hotel,
Radium Road, P.O. G.P.O. & P.S.- Kotwali, Ranchi, Jharkhand
3. Bankat Garodia, working for gain at 180, P.O. P.S. Mahatma
Gandhi Road, Room No.2/19A, Kolkata-700007.
... ... ... Defendants/Judgment Debtors/Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Appellants: Mr. Sanjay Kumar Tiwari, Advocate
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Oral Order 06/Dated: 09.06.2022
Mr. Sanjay Kumar Tiwari, learned counsel appearing for the
appellants, on instruction, seeks leave to withdraw this appeal.
Leave is granted.
In the result, this appeal is dismissed as withdrawn.
Consequent thereto, I.A. No. 3728 of 2020 also stands
disposed of.
(Dr. Ravi Ranjan, C.J.)
(Sujit Narayan Prasad, J.) Manoj/VK
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