Tinku Prasad Saha vs Suman Sah
2022 Latest Caselaw 2098 Jhar

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                        First Appeal No. 18 of 2021

              Tinku Prasad Saha                       ---        ---    Appellant
                                              Versus
              Suman Sah                               ---        ---    Respondent
                                                     ---

CORAM: Hon'ble Mr. Justice Aparesh Kumar Singh Hon'ble Mr. Justice Deepak Roshan

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For the Appellant: Mr. Soumitra Baroi, Advocate

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13 / 08.06.2022 The instant matter has been placed under the heading for orders on the office note. There is an inadvertent typographical error in para-3 of order dated 18.04.2022, wherein instead of Original Suit No. 621/2019, it has been wrongly typed as Original Suit No. 194/2018.

In that view of the matter, in para-3 of the order dated 18.04.2022, the number of Original Suit shall be read as Original Suit No. 621/2019 instead of Original Suit No. 194/2018. Judgment dated 18.04.2022 shall be read along with the instant order.

(Aparesh Kumar Singh, J)

(Deepak Roshan, J) Ranjeet/