Citation : 2022 Latest Caselaw 2073 Jhar
Judgement Date : 7 June, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
(Letters Patent Appellate Jurisdiction)
L.P.A No. 79 of 1992
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Jacob Hembrom and others ... ... Appellants Versus Mr. Oddvar Holmedal and others ... ... Respondents With L.P.A No. 80 of 1992 Prist Murmu and others ... ... Appellants Versus Trust Association of the NELC and others ... ... Respondents
CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE RATNAKER BHENGRA
For the Appellants : Mr. Rajeeva Sharma, Sr. Advocate Mr. Rakesh Ranjan, Advocate [In both cases] For the Respondents : Mr. Anil Kumar, Sr. Advocate Ms. Chandana Kumari, Advocate [In both cases]
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Order No. 83/Dated: 7th June 2022
Parties shall complete the pleadings by bringing on record copies of plaint, written statement and judgment, if already not filed.
Post these matters on 16th June 2022 as a first case.
(Shree Chandrashekhar, J.)
(Ratnaker Bhengra, J.)
Amit/R.K
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