Citation : 2022 Latest Caselaw 2900 Jhar
Judgement Date : 27 July, 2022
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 484 of 2019
......
4/27.07.2022 Mr. G. C. Jha, learned counsel accepts notice on behalf of Respondent No. 5 United India Insurance Co. Limited.
Mr. A.K. Sahani, learned counsel for the appellant undertakes to serve two copies of the memo of appeal alongwith the impugned judgment to Mr. G. C. Jha today itself.
List this case after one week.
In the meantime, call for the lower court records. Let the name of Mr. G.C.Jha, learned counsel be appeared in the daily cause list on behalf of Respondent No. 5 United India Insurance Co. Ltd.
(Ananda Sen, J) Mukund/-
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